Indian Penal Code, 1860

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Sections	Particulars
Chapter XVII	Of Offences Against Property
414	Assisting in concealment of stolen property
Description	Whoever voluntarily assists in concealing or disposing of or making away with property which he knows or has reason to believe to be stolen property, shall be punished with imprisonment of either description for a term which may extend to three years, or with fine, or with both. Of Cheating